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NCT Delhi - Section

Section 20 in Delhi Private Security Agencies (Regulation) Rules, 2009

20. Enclosures :

......................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................................(Signature/ Thumb Impression* of applicant)(*Left Hand Thumb Impression if Male andRight Hand thumb Impression if Female)For Office Use Only :File No........................Date of issue of C&A report ...............(Signature of Police Station In-charge)Name of Police Station ..............Name of Police District .............Note:-
(i)Three passport-size photographs duly attested by G.O. on reverse of photograph in respect of applicants.
(ii)Proof of Age
(iii)Certificate of Incorporation issued by ROC, Sale Tax No. (ST-2), Labour Licence, Registration under ESI Act & EPF Act
(iv)Site Plan of office
(v)Proof of residence of Applicants
(vi)Prescribed Fees
(vii)NOC from land-owning agency for carrying on trade of security agency business at the premises
Form II(See rule 5)Form for verification of Character & Antecedents of Guard/Supervisor
Thumb Impression* of the Applicant.............. Passport size recent photograph attested by aClass-I Gazetted officer
 
Signature of the Applicant........................
 
For official use only
Form number Name of the police station sent for policeverification Date
     
Fee Amount Rs...................... Cash/D.D.................Name of Bank & Branch..............................................D.D.No................................. Date of Issue .........................Please read the instructions carefully before filling the form. Please fill in BLOCK LETTERS:(CAUTION: Please furnish correct information. Furnishing of incorrect information or suppression of any material information in the form will render the candidate unsuitable for employment/engagement in private agencies.)