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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Central Silk Board Silkworm Seed Regulations, 2010

(2)If at any ordinary or special meeting the quorum is not there, the Chairperson shall adjourn the meeting to such other day as he may think fit and the business which would have been transacted at the meeting had there been a quorum, shall be transacted at the adjourned meeting whether there be the quorum present thereat or not.