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State of Tamilnadu - Section

Section 73 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

73.

All resistances, with the exception of a resistance for regulating purposes, shall be placed outside the enclosure and, if reasonably practicable, outside the auditorium. If placed inside the auditorium, such resistances shall be protected by an earth wire guard or other efficient means of preventing accidental contact.