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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(b) in Industrial Development Scheme for Jammu and Kashmir, 2017

(b)"Effective steps" means one or more of the following steps:-
(i)that 10% or more of the capital issued for the industrial unit has been paid up.
(ii)that any part of the factory building has been constructed.
(iii)that a firm order has been placed for any plant and machinery required for the industrial unit.