Andhra Pradesh High Court - Amravati
S. Saleem vs Smt.Palamangalam Vendamma 6 Others on 20 December, 2022
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No.: S.A.No.240 of 2013
PROCEEDING SHEET
Sl. OFFICE
No DATE ORDER NOTE
27 20.12.2022 Dr.VRKS,J
On 08-12-2017 substantial questions of law
were framed in this Second Appeal.
Learned counsel on both sides are in
attendance.
Learned counsel for Respondent is ready and
it has been so on earlier occasions also. However, learned counsel for Appellant requested time. In fact, from 17.11.2022, this matter has been posted today under the caption for hearing arguments as a last chance. Yet, at the request of learned counsel for the Appellant, who submits that arguments would be submitted without fail by next date, the matter is adjourned.
List the matter on 26.12.2022.
__________ Dr.VRKS,J GRL