Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(8)] [Section 67] [Entire Act] State of Tamilnadu - Subsection Section 67(8)(a) in Tamil Nadu Value Added Tax Act, 2006 (a)If the tax directed to be paid or the security directed to be furnished under sub-section (3) is not paid or furnished; or