Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Kerala - Subsection Section 26(3) in Calicut University Act, 1975 (3)Each faculty shall consist of-(a)the Chairmen of the Boards of studies comprised in the faculty;(b)two members elected from each Board of studies; and(c)not less than five and not more than ten members nominated by the Syndicate.
