Calcutta High Court
Malvika Foundation & Ors vs Eiilm Foundation & Ors on 26 November, 2013
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
GA No. 2176 OF 2013
CS No. 251 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MALVIKA FOUNDATION & ORS.
Versus
EIILM FOUNDATION & ORS.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 22nd November, 2013.
Appearance :
Mr. S. N. Mitra, Sr. Adv.
The Court : The interim order dated 5th August 2013 is extended till 15th January 2013, or until further orders whichever is earlier.
Let this application appear as "Adjourned Motion".
(I. P. MUKERJI, J.) sb-I