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Calcutta High Court

Malvika Foundation & Ors vs Eiilm Foundation & Ors on 26 November, 2013

Author: I. P. Mukerji

Bench: I. P. Mukerji

ORDER SHEET


                               GA No. 2176 OF 2013
                                CS No. 251 of 2013
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                          MALVIKA FOUNDATION & ORS.
                                    Versus
                           EIILM FOUNDATION & ORS.


       BEFORE:

       The Hon'ble JUSTICE I. P. MUKERJI

Date : 22nd November, 2013.

Appearance :

Mr. S. N. Mitra, Sr. Adv.
The Court : The interim order dated 5th August 2013 is extended till 15th January 2013, or until further orders whichever is earlier.
Let this application appear as "Adjourned Motion".
(I. P. MUKERJI, J.) sb-I