Supreme Court - Daily Orders
National Federation Of Indian Women ... vs Union Of India on 20 October, 2023
Bench: B.R. Gavai, Aravind Kumar, Prashant Kumar Mishra
ITEM NO.56 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 719/2023
NATIONAL FEDERATION OF INDIAN WOMEN (NFIW) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 197051/2023 - INTERVENTION/IMPLEADMENT
IA No. 159492/2023 - INTERVENTION/IMPLEADMENT
IA No. 199077/2023 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
Date : 20-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE ARAVIND KUMAR
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Kapil Sibal,Sr.Adv.
Ms. Dharitry Phookan, AOR
(Appearance slip not given)
For Respondent(s)
Ms. Sonia Mathur,Sr.Adv.
Mr. Suyansh Pandey,Adv.
Mr. Prashant Singh II,Adv.
Mr. A.K. Kaul,Adv.
Mr. Arvind Kumar Sharma,Adv.
Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Apurv S., Adv.
Mr. D.K. Devesh, AOR
Mrs. Niranjana Singh, AOR
Mr. Harmeet Singh Ruprah, D.A.G.
Mr. Sunny Choudhary, AOR
Mr. Umesh Babu Chaurasia, Adv.
Mr. Karan Bishnoi, Adv.
Mr. Sumit Arora, Adv.
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2023.10.20
Mr. Lokesh Sinhal,Sr.AAG
18:15:13 IST
Reason: Mr. Nikunj,Adv.
Dr. Monika Gusain, AOR
1
Mr. Saejm Naved,Adv.
Mr. Shahid Nadeem,Adv.
Mr. Mujahid Ahmed,Adv.
Mr. Pranay Kumar,Adv.
Mr. Saurabh Sagar,Adv.
Mr. Harsh Kumar,Adv.
Ms. Sugandha Anand , AOR
Mr. Umesh Babu Chaurasia,Adv.
Mr. Sunny Chaudhary,Adv.
Mr. Siddharth Dharmadhikari,Adv.
Mr. Aaditya A. Pande,Adv.
Mr. Sourav Singh,Adv.
Mr. Aditya Krishna,Adv.
Ms. Yamini Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. I.A. No. IA No. 197051/2023 is allowed,
2. Issue notice in IA No. 199077/2023.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 2