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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(2)A copy of the minutes of the proceedings of each meeting of the Council shall be forwarded to the State Government within seven days from the date of its confirmation.