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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(2)Where a post has been upgraded, the fixation of pay in the applicable Level will be carried out in the manner prescribed in accordance with sub-clauses (i) & (ii), of Clause-A under Rule 7 (1).Illustration :
1 Existing Pay Band: PB : l Pay Band 5200-20200
2 Existing Grade Pay : 2400 Grade Pay 1800 1900 2100 2300 2400 2800
3 Date of upgradation: 1-1-2016              
4 Existing Pay in the Pay Band : 12560 levels 1 2 3A 3B 4 5
5 Up-Graded Grade Pay ;2800              
6 Pay for the purpose of fixation:12960(10160+2800) 1 18000 19900 25300 25400 25500 29200
7 Pay after multiplication by a fitment factorof 2.57 12960x2.57=33307.3 (rounded off to 33307): 2 18500 20500 26100 26200 26300 30100
8 Level Corresponding to GP 2800 : Level 3 19100 21100 26900 27000 27100 31000
9 Revised Pay In the Pay Matrix (either equal toor next higher to 33307 in Level 5) :33900 4 19700 21700 27700 27800 27900 31900
5 20300 22400 28500 28600 28700 32900
6 20900 23100 29400 29500 29600 33900
7 21500 23800 30300 30400 30500 34900
8 22100 24500 31200 31300 31400 35900
9 22800 25200 32100 32200 32300 37000
10 23500 26000 33100 33200 33300 38100
Provided that where a post has been up-graded after 01.01.2016 up to notification of these rules and the Government servant has opted for revision of his pay under these rules, his pay on the date of up-gradation of the post shall be fixed as under :-
(a)In case the minimum pay or first Cell of the up-graded Level is higher than the pay fixed in the pre up-graded Level, the pay shall be fixed at that minimum or the first Cell of that up-graded Level ;
(b)In case the pay fixed in the pre up-graded Level coincides with the stage of pay in the up-graded Level, the pay shall be fixed at that same stage/Cell of that up-graded Level ;
(c)In case the stage of pay fixed in the pre up-graded Level falls between two stages of the pay in the up-graded Level, the pay shall be fixed at the next higher stage/Cell of that up-graded Level ;
(d)The date of increment in all the above three cases shall remain unchanged except where the pay in the pre-upgraded Level was drawn at the maximum thereof. In the latter case next increment in the up-graded pay Level of the post shall be drawn after the prescribed incremental period reckoning from the date of upgradation.