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Union of India - Section

Section 15 in The Indian Post Office Act, 1898

15. Official mark to be evidence of amount of postage .-The official mark on a postal article denoting that any postage or other sum is due in respect thereof to the Post Office of [India] or to the Post Office of the United Kingdom or of any British possession or foreign country, shall be prima facie evidence that the sum denoted as aforesaid is so due.