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Punjab-Haryana High Court

Dr Sachin Garg vs State Of Haryana And Ors on 12 January, 2021

Author: Rajbir Sehrawat

Bench: Rajbir Sehrawat

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH
211/2
                                  *****
                          =================
                          IN VIRTUAL COURT
                          =================

                                                         CWP No. 4946 of 2019
                                                     Date of decision : 12.1.2021

Dr. Sachin Garg                                                    ......Petitioner
                                        Vs.
State of Haryana and others                                      ......Respondents


Coram: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT

Present :    Mr. Shvetanshu Goel, Advocate and
             Mr. Shrey Goel, Advocate, for the petitioner

             Mr. Rohit Arya, DAG, Haryana

             Mr. Chetan Dayal, Advocate, for
             Ms. Madhu Dayal, Advocate, for respondent No.5/PGI

             ---

Rajbir Sehrawat, J. (Oral)

For details, see orders passed today in CWP No. 4725 of 2019 titled as Dr. Ruchi Juneja v. State of Haryana and others.

(RAJBIR SEHRAWAT) JUDGE 12.1.2021 Ashwani Speaking/Reasoned : Yes/No Reportable : Yes/No 1 of 1 ::: Downloaded on - 13-01-2021 20:20:26 :::