Punjab-Haryana High Court
Dr Sachin Garg vs State Of Haryana And Ors on 12 January, 2021
Author: Rajbir Sehrawat
Bench: Rajbir Sehrawat
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
211/2
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IN VIRTUAL COURT
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CWP No. 4946 of 2019
Date of decision : 12.1.2021
Dr. Sachin Garg ......Petitioner
Vs.
State of Haryana and others ......Respondents
Coram: HON'BLE MR. JUSTICE RAJBIR SEHRAWAT
Present : Mr. Shvetanshu Goel, Advocate and
Mr. Shrey Goel, Advocate, for the petitioner
Mr. Rohit Arya, DAG, Haryana
Mr. Chetan Dayal, Advocate, for
Ms. Madhu Dayal, Advocate, for respondent No.5/PGI
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Rajbir Sehrawat, J. (Oral)
For details, see orders passed today in CWP No. 4725 of 2019 titled as Dr. Ruchi Juneja v. State of Haryana and others.
(RAJBIR SEHRAWAT) JUDGE 12.1.2021 Ashwani Speaking/Reasoned : Yes/No Reportable : Yes/No 1 of 1 ::: Downloaded on - 13-01-2021 20:20:26 :::