Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(iii) in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980 (iii)[ "Commission" means the Uttar Pradesh Subordinate Services Selection Commission;] [Substituted by Notification No. 2743/29-2-93-504/80-TC, dated 27th September, 1993]
