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Delhi High Court - Orders

1 (3) R/W S. 151 Cpc) Chinar Shipping And ... vs Rajesh Kumar on 6 February, 2025

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~23
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    RFA(COMM) 164/2023, CM APPL. 59955/2023 (U.O. XLI R.
                                  1 (3) r/w S. 151 CPC)
                                  CHINAR SHIPPING AND INFRASTRUCTURE INDIA PVT.
                                  LTD. & ANR.
                                                                       .....APPELLANT
                                                     Through: None.

                                                                            versus

                                       RAJESH KUMAR
                                                                                                                           .....RESPONDENT
                                                                            Through:                 None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                                       SHANKAR
                                                    ORDER

% 06.02.2025 None has appeared for parties when the matter was called. Consequently, list again on 02.05.2025.

YASHWANT VARMA, J.

HARISH VAIDYANATHAN SHANKAR, J.

FEBRUARY 06, 2025/akc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2025 at 03:52:44