Delhi High Court - Orders
1 (3) R/W S. 151 Cpc) Chinar Shipping And ... vs Rajesh Kumar on 6 February, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 164/2023, CM APPL. 59955/2023 (U.O. XLI R.
1 (3) r/w S. 151 CPC)
CHINAR SHIPPING AND INFRASTRUCTURE INDIA PVT.
LTD. & ANR.
.....APPELLANT
Through: None.
versus
RAJESH KUMAR
.....RESPONDENT
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 06.02.2025 None has appeared for parties when the matter was called. Consequently, list again on 02.05.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
FEBRUARY 06, 2025/akc This is a digitally signed order.
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