Section 715 in Rules under the United Provinces Excise Act, 1910
715. Accounts to be kept by distillers.
- Distillers shall keep regular daily accounts. The account shall show the quantities and descriptions of the materials used, the quantities of wash and of spirit manufactured, the quantity of spirit passed out and the quantities of wash and of spirit in store in each vat or other receptacle.Note. - Distillery may keep accounts in whatever forms they like but the accounts must contain the particulars specified above.
