Himachal Pradesh High Court
Dev Raj Son Of Shri Ganga Ram vs Hrtc In Oa No. 797 Of 2016 on 13 May, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 13th DAY OF MAY, 2022
.
BEFORE
HON'BLE MR. JUSTICE SATYEN VAIDYA, JUDGE
EXECUTION PETITION No. 16 of 2022
BETWEEN:
1. DEV RAJ SON OF SHRI GANGA RAM
RESIDEN OF VILLAGE DARDEHRA POST
OFFICE PANTHEHRA TEHSIL GHUMARWIN
DISTRICT BILASPUR HP (INSPECTOR FROM
HRTC) BILASPUR UNIT. AGED ABOUT 69
YEARS.
2. HANS RAJ SON OF SH. KARTARA RAM
RESIDENT OF VILLAGE AND POST OFFICE
BAROTIWALA TEHSIL BADDI DISTRICT
SOLAN, HP (CHIEF INSPECTOR FROM HRTC
NALAGARH UNIT)., AGED 65 YEARS
3. INSWAR DUTT SON OF SH. LEKH RAM,
RESIDENT OF VILLAGE CHARANIA POST
OFFICE BASAULA TEHSIL KALKA DISTRICT
PANCHKULA HARYANA (CHIEF INSPECTOR
FROM HRTC BBU PARWANOO) AGED 66
YEARS.
4. SHADI RAM SON OF SHRI RAM RAKHA
RESIDENT OF VILLAGE KISHANPURA POST
OFFICE GURUMAZRA TEHSIL BADDI
DISTRICT SOLAN, HP (INSPECTOR FROM hrtc
NALAGARH UNIT) AGED 65 YEARS.
5. RAM LAL SON OF SH. DILA RAM RESIDENT
OF VILLAGE JATAWAN POST OFFICE GARDA
TEHSIL KAUSHALI, DISTRICT SOLAN H.P.
AGED 64 YEARS.
6. KRISHAN KUMAR SON OF SH. POLA RAM
RESIDENT OF VILLAGE NIUN POST OFFICE
NALTI TEHSIL GHUMARWIN DISTRICT
BILASPUR H.P. (INSPECTOR FROM HRTC
BILASPUR UNIT) AGED 66 YEARS.
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7. ROSHAN LAL SON OF SH. AMIN CHAND
RESIDENT OF RAM LEELA GROUND WARD
NO. 8 TEHSIL NALAGARH DISTRICT SOLAN
.
H.P. (INSPECTOR FROM HRTC NALAGARH
UNIT), AGED 66 YEARS.
8. KALA WATI WIFE OF LATE SH. SURINDER
SINGH RESIDENT OF VILLAGE AND POST
OFFICE BARUNA TEHSIL NALAGARH
DISTRICT SOLAN, H.P. (INSPECTOR FROM
HRTC NALAGARH UNIT) AGED 64 YEARS.
9. DEV RAJ SON OF SH. DAYA RAM RESIDENT
OF VILLAGE DRAIN POST OFFICE DABHALA
TEHSIL GHUMARWIN DISTRICT BILASPUR
H.P. (INSPECTOR FROM HRTC BILASPUR
UNIT) AGED 63 YEARS.
10. VINOD KUMAR SON OF SH. BALAKRISHAN
RESIDENT OF HOUSE NO. 500/2 SECTOR 41A,
CHANDIGARH UT (INSPECTOR FROM HRTC
BBU PARWANOO UNIT) AGED 67 YEARS.
11. AMAR SINGH SON OF SH. KRISHAN LAL
RESIDENT OF VILLAGEBAYALA POST OFFICE
NAYAGRAM TEHSIL KAUSLALI DISTRICT
SOLAN, H.P. (INSPECTOR FROM HRTC BBU
PARWANOO UNIT), AGED 69 YEARS.
12. RAM LOK SON OF SH. ASHA RAM
RESIDENT OF VILLAGE AND POST OFFICE
BAROTIWALA TEHSIL BADDI DISTRICT
SOLAN, HP (CHIEF INSPECTOR FROM HRTC
BBU PARWANOO UNIT) AGED 64 YEARS.
13. SANT RAM SON OF SH. BARFI RAM
RESIDENT OF VILLAGE LOHAT POST OFFICE
LEHARI SARIAL TEHSIL GHUMWARIN
DISTRICT BILASPUR H.P. (INSPECTOR FROM
HRTC SARKAGHAT UNIT), AGED 67 YEARS.
14. DALEL SINGH SON OF SH. BASANT SINGH
RESIDENT OF VILLAGE AND POST OFFICE
DHUMAHER TEHSIL GHUMARWIN DISTRICT
BILASPUR H.P (INSPECTOR FROM HRTC
BILASPUR UNIT) AGED 65 YEARS.
15. BALWANT SINGH SON OF SH. GOPAL
SINGH RESIDENT OF VILLAGE RARA POST
OFFICE TARAUN TEHSIL GHUMARWIN
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DISTRICT BILASPUR HP (INSPECTOR FROM
HRTC BILASPUR UNIT) AGED 65 YEARS.
16. RAGHUBIR SINGH SON OF SH. BALWANT
.
SINGH RESIDENT OF VILLAGE JOHRAPUR
POST OFFICE BAROTIWALA TEHSIL BADDI,
DISTRICT SOLAN, H.P. (INSPECTOR FROM
HRTC NALAGARH UNIT) AGED 64 YEARS.
17. KULDEEP SINGH SON OF SH. BHAJAN
SINGH RESIDENT OF VILLAGE AND POST
OFFICE JOGHON TEHSIL NALAGARH
DISTRICT SOLAN H.P. (INSPECTOR FROM
HRTC SOLAN UNIT) AGED 64 YEARS.
18. SIKANDER SINGH SON OF SH. AMAR SINGH
RESIDENT OF VILLAGE NIHALI DHANG POST
OFFICE PALASI KALAN TEHSIL NALAGARH
DISTRICT SOLAN, H.P. (CHIEF INSPECTOR
FROM HRTC NALAGARH UNIT) AGED 65
YEARS.
19. JAI PAL SINGH SON OF SH. SWARUP SINGH
RESIDENT OF VILLAGE AND POST OFFICE
BHOGPUR TEHSIL NALAGARH DISTRICT
SOLAN,
20. SURINDER SINGH SON OF SH. BASANT
SINGH RESIDENT OF VILLAGE AND POST
OFFICE BHOGPUR TEHSIL NALAGARH
DISTRICT SOLAN H.P. (CHIEF INSPECTOR
FROM HRTC BBU PARWANOO UNIT) AGED 64
YEARS.
21. RAMESHWER DASS SON OF SH RAM
RATTAN RESIDENT OF VILLAGE AND POST
OFFICE BAROTIWALA TEHSIL BADDI
DISTRICT SOLAN HP (INSPECTOR FROM
HRTC BBU PARWANOO UNIT) AGED 63 YEARS.
22. CHHOTA LAL SON OF SH. NARYAN SINGH
RESIDENT OF HOUSE NO 1443B/1,
ABDULAHPUR COLONY PINJORE HARYANA
(INSPECTOR FROM HRTC BBU PARWANOO
UNIT) AGED 63 YEARS
........PETITIONER
( BY SHRI RAKESH KUMAR, ADVOCATE )
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AND
HIMACHAL PRADESH ROAD TRANSPORT
(HRTC) THROUGH ITS MANAGING
.
DIRECTOR, OLD BUS STAND SHIMLA 171
003, HP.
..........RESPONDENTS
(BY SH. AJEET SINGH SAKLANI FOR THE RESPONDENTS )
This petition coming on for orders this day, Hon'ble
Mr. Justice Satyen Vaidya, delivered the following:
ORDER
Learned counsel for the respondents has stated that the respondent has filed a Review Petition in this Court and as such the order passed by the H.P. State Administrative Tribunal, in OA No. 797 of 2016 has not attained finality. Para-3 of the order in execution reads as under:-
"In view of the above, the present original application is disposed of with a direction to 1st respondent through its Managing Director to extend the benefit of the order referred to above, subject to its finality, to the applicants herein, in case they are similarly situate, within two months from today. The applicants shall produce certified copy of this order as well as copy of the order referred to above before 1st respondent within a week".
Thus, it is evident that the implementation of order under execution has been made subject to the finality of the litigation arising out of the case of Shri Suresh Kumar and others versus HRTC in OA No. 797 of 2016 .
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liberty to file afresh, if need so arise.
In view of this no further order is required to be passed the same is accordingly disposed of.
Pending miscellaneous application(s), if any, also stand disposed of.
13th May, 2022
r to ( Satyen Vaidya )
Judge
(subhash)
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