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[Cites 0, Cited by 0] [Section 414(1)] [Section 414] [Entire Act]

State of Punjab - Subsection

Section 414(1)(a) in The Punjab Municipal Act, 1999

(a)that in any street or portion thereof specified in such notice, the elevation and construction of the frontage of all buildings or any classes of buildings erected or re-erected after such notice shall, in respect of their arthitectural features be such as the Municipality may consider suitable to the locality; or