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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(3) in The Corporation of the City of Panaji (Election) Rules, 2004

(3)Any reference in this rule to the left forefinger of a voter shall, in the case where the voter has his left forefinger missing, be construed as a reference to any other finger of his left hand and shall, in the case where all the fingers of the left hand are missing, be construed as a reference to the forefinger or any other finger of his right hand, and shall, in the case where all his fingers of both the hands are missing, be construed as a reference to such extremity of his left or right arm as he possesses.