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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(i) in Haryana Municipal Building Bye-laws 1982

(i)Urban Development Department, Haryana shall notify the area where such rain-water harvesting system is to be provided. Broad guidelines about the approximate depth of the recharge well and the sample strata chart will also be made available.