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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(2)(b) in The Chemical Weapons Convention Act, 2000

(b)other functions of the National Authority that may be prescribed under clause (v) of sub-section (2) of section 7;
(ba)[ the criteria which the officers are required to fulfil under sub-section (J) of section 9] [Inserted by Act No. 36 OF 2012]