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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

Madras Presidency - Subsection

Section 100(2)(n) in Madras Hindu Religious and Charitable Endowments Act, 1951

(n)the manner in which the accounts of religious institutions shall be audited and published, the time and place of audit and form and contents of the auditor's report;