Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(48) in Mizoram Cooperative Societies Act, 2006 (48)"Representative General Body Meeting" means a meeting of the representatives, called and conducted in accordance with the provisions of his Act and bye-laws of the co-operative;
