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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(ii) in Code of Regulations for Matriculation Schools, Tamil Nadu

(ii)Working days. - The minimum number of working days in a year should be 200 including examination days. At the beginning of an academic year, the schools will draw up a list of working days and holidays and send the same to the Inspector.