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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(f) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

(f)The Commission may require a long term business plan from each licensee for adopting the multi-year tariff regime, which the licensee shall scrupulously comply.