Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(d) in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973 (d)The candidate may be debarred from appearing from any of the examinations under these rules, for such period a the Chief Examiner may direct.
