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[Cites 0, Cited by 3] [Entire Act]

State of Odisha - Section

Section 8 in The Orissa Cinemas (Regulation) Act, 1954

8. Power to revoke licence.

- Where the holder of a licence has been convicted of an offence under Section 7 of the Cinematograph Act, 1952 (XXXVI of 1952) or under Section 7 of this Act the licence may be revoked by the licensing authority.