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State of Rajasthan - Section

Section 425 in Rajasthan Land Revenue (Land Records) Rules, 1957

425. Submission of Report by S.D.O.

- On the conclusion of his tour, the Sub Divisional Officer will submit to the Collector a report dealing with the points selected for inquiry, giving the causes ascertained for tendencies at work and the remedial measures which he has taken or which he proposes should be taken.