Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 5. Form of return under section 8(1). - The return to be furnished to the authorised officer under section 8(1) shall be in Form 2.
