Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(13) in Purba Medinipur University Act, 2017 (13)"Minister" means the Minister.in Charge of the Department of Higher Education, Science and Technology and Biotechnology and appointed as such by the Governor:
