Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(d) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959 (d)"Public Health Authority" means the Health Officer having jurisdiction over the area in which the beedi industrial premises is situated; and
