Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(1) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(1)The State Government shall from time to time constitute for each division in which forest produce is grown or found an Advisory Committee which shall consist of not more than 5 members nominated by the State Government.