Section 2 in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978
2. Definitions.
- In these rules, unless there is anything repugnant in the subject or context:-(a)'Appointing Authority' means the Chief Engineer Irrigation Department, Assam.(b)'Board' means the Selection Board constituted under Rule 13 ;(c)'Constitution' means the Constitution of India ;(d)'Government' means the Government of Assam ;(e)'Governor' means the Governor of Assam ;(f)'Member' means a member of the Assam Subordinate Engineering (Irrigation Department) Service;(g)'Select' list means the list, as referred to in sub-rule (2)(e), (f) of Rule 6 and under sub-rule (5) of Rule 12 ;(h)'Service' means the Assam Subordinate Engineering (Irrigation Department) Service; and(i)'Year' means a calendar year.
