Delhi High Court - Orders
Parijat Sinha vs State Of West Bengal And Ors on 21 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3166/2021
PARIJAT SINHA .....Petitioner
Through: Mr. Anil Kumar Mishra, Mr. Rudra
Dutta, Ms. Kashvi Dutta, Mr. Anuj
Mishra, Mr. Yaman Saini and Ms.
Priyal Jain, Advs. (through v/c)
versus
STATE OF WEST BENGAL and ORS. .....Respondents
Through: Mr. Kunal Mimani, Mr. Prashant and
Mr. Akshay Luthra, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.07.2025
1. The matter could not be taken up today as the Hon'ble Judge is busy in the Advisory Board meeting under COFEPOSA.
2. List on 12.11.2025.
By order Court Master JULY 21, 2025/r This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 22:04:47