Bombay High Court
The Solapur Municipal Corporation ... vs Rimpal Khushal Dedhiya on 3 August, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
Digitally signed
by CHITRA
SANJAY
CHITRA SONAWANE
SANJAY Date:
SONAWANE 2022.08.05
12:23:54
+0530
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11 (group).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO.1057 OF 2020
Bhawarlal Parasmal Joshi ... Petitioner.
Vs.
The Solapur Municipal Corporation
& Ors. ... Respondents.
A/W
WRIT PETITION (ST) NO. 542 OF 2021
A/W
WRIT PETITION (ST)NO.546 OF 2021
A/W
WRIT PETITION (ST)NO. 548 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.550 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.552 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.559 OF 2021
A/W
CIVIL WRIT PETITION (ST) NO.1235 OF 2021
A/W
CIVIL WRIT PETITION (ST) NO.1239 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.1259 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.1268 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.1986 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO. 2000 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2094 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2127 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2133 OF 2021
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A/W
CIVIL WRIT PETITION (ST) NO.2476 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2599 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2602 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2640 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2645 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.2653 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.3819 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.3820 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.3881 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.3894 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4062 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4084 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4086 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4104 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4252 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4737 OF 2021
A/W
CIVIL WRIT PETITION (ST)NO.4741 OF 2021
A/W
WRIT PETITION (ST)NO.4769 OF 2021
A/W
WRIT PETITION (ST)NO.4773 OF 2021
A/W
WRIT PETITION (ST)NO.4782 OF 2021
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A/W
WRIT PETITION (ST) NO.4941 OF 2021
A/W
WRIT PETITION (ST)NO.4943 OF 2021
A/W
WRIT PETITION (ST) NO.99049 OF 2020
A/W
WRIT PETITION NO.1049 OF 2020
A/W
WRIT PETITION NO.1074 OF 2020
A/W
WRIT PETITION NO.1068 OF 2020
A/W
WRIT PETITION NO.1075 OF 2020
A/W
WRIT PETITION NO.1342 OF 2022
A/W
WRIT PETITION NO.1060 OF 2020
A/W
WRIT PETITION NO.1339 OF 2022
A/W
WRIT PETITION NO.1066 OF 2020
A/W
WRIT PETITION NO.1070 OF 2020
A/W
WRIT PETITION NO.1079 OF 2020
A/W
WRIT PETITION NO.1340 OF 2022
A/W
WRIT PETITION NO.930 OF 2020
A/W
WRIT PETITION NO.923 OF 2020
A/W
WRIT PETITION NO.939 OF 2020
A/W
WRIT PETITION NO.924 OF 2020
A/W
WRIT PETITION NO.925 OF 2020
A/W
WRIT PETITION NO.919 OF 2020
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A/W
WRIT PETITION NO.929 OF 2020
A/W
WRIT PETITION NO.921 OF 2020
A/W
WRIT PETITION NO.922 OF 2020
A/W
WRIT PETITION NO.927 OF 2020
A/W
WRIT PETITION NO.1067 OF 2020
A/W
WRIT PETITION NO.1078 OF 2020
A/W
WRIT PETITION NO.931 OF 2020
A/W
WRIT PETITION NO.1071 OF 2020
A/W
WRIT PETITION NO.928 OF 2020
A/W
WRIT PETITION NO.1082 OF 2020
A/W
WRIT PETITION NO.934 OF 2020
A/W
WRIT PETITION NO.937 OF 2020
A/W
WRIT PETITION NO.1076 OF 2020
A/W
WRIT PETITION NO.941 OF 2020
A/W
WRIT PETITION NO.1073 OF 2020
A/W
WRIT PETITION NO.1083 OF 2020
A/W
WRIT PETITION NO.1081 OF 2020
A/W
WRIT PETITION NO.1059 OF 2020
A/W
WRIT PETITION NO.1058 OF 2020
A/W
WRIT PETITION NO.920 OF 2020
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A/W
WRIT PETITION NO.1065 OF 2020
A/W
WRIT PETITION NO.1069 OF 2020
A/W
WRIT PETITION NO.938 OF 2020
A/W
WRIT PETITION NO.1080 OF 2020
A/W
WRIT PETITION NO.940 OF 2020
A/W
WRIT PETITION NO.926 OF 2020
A/W
WRIT PETITION NO.933 OF 2020
A/W
WRIT PETITION NO.918 OF 2020
.....
Mr.G.S. Godbole i/b Mr. Kaustubh Thipsay, Mr. Rahul Soman, Mr. Shivraj
Patne and Mr. Shon D. Gadgil for petitioners and for respondents in WP (ST)
no.542/2021 and Ors.
Mr.Atul Damle, Senior Advocate i/b Mr. Vishwanath Patil a/w Anikit Lodha,
for respondents in WP and petitioner in WP(St).
CORAM : NITIN W. SAMBRE, J.
DATED : 3rd AUGUST, 2022 P.C.:
1. Writ Petition (St) No.3879/2021 is wrongly shown on board. Remove from board.
2. Stand over to 5.9.2022.
(NITIN W. SAMBRE, J.) Chitra Sonawane 5/5