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[Cites 0, Cited by 0] [Section 298] [Entire Act]

Union of India - Subsection

Section 298(1) in The Merchant Shipping Act, 1958

(1)There shall be carried on board every Indian ship whose keel was laid after the 15th day of June, 1953, such information in writing [as is necessary to enable the master by rapid and simple processes to obtain accurate guidance as to the stability of the ship under varying conditions of service.]