Section 21(1)(a) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

(a)if he ceased to act as a [travel agent, excursion agent or guide] [Substituted by Act VI of 1982, Section 12.] in a tourist area;

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