Calcutta High Court
Sait Mine Line Pvt. Ltd vs Vishwa Industrial Co. Ltd on 29 June, 2017
Author: Sanjib Banerjee
Bench: Sanjib Banerjee, Siddhartha Chattopadhyay
OD-7
ACO No. 39 of 2017
APO No. 164 of 2017
in
CP No. 113 of 2015
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
SAIT MINE LINE PVT. LTD.
VS.
VISHWA INDUSTRIAL CO. LTD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
And
The Hon'ble JUSTICE SIDDHARTHA CHATTOPADHYAY
Date : June 29, 2017.
Appearance
Ms. H. Chakraborty, Adv.
Ms. A. Ghosh Mondal, Adv.
Mr. S. Das, Adv.
...Respondent
The Court : Since none appears in support of the restoration application, ACO No. 39 of 2017 is dismissed for default.
APO No. 164 of 2017 also stands dismissed for default. It is recorded that ACO No. 148 of 2015 and ACO No. 150 of 2015 stand dismissed for default by an order dated June 8, 2016.
There will be no order as to costs.
(SANJIB BANERJEE, J.) (SIDDHARTHA CHATTOPADHYAY, J.) sg.