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Calcutta High Court

Sait Mine Line Pvt. Ltd vs Vishwa Industrial Co. Ltd on 29 June, 2017

Author: Sanjib Banerjee

Bench: Sanjib Banerjee, Siddhartha Chattopadhyay

OD-7
                                 ACO No. 39 of 2017
                                 APO No. 164 of 2017
                                          in
                                  CP No. 113 of 2015

                         IN THE HIGH COURT AT CALCUTTA
                             Civil Appellate Jurisdiction
                                   ORIGINAL SIDE


                             SAIT MINE LINE PVT. LTD.
                                       VS.
                           VISHWA INDUSTRIAL CO. LTD.


  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE
                   And
  The Hon'ble JUSTICE SIDDHARTHA CHATTOPADHYAY
  Date : June 29, 2017.

                                                                              Appearance
                                                                 Ms. H. Chakraborty, Adv.
                                                                Ms. A. Ghosh Mondal, Adv.
                                                                          Mr. S. Das, Adv.
                                                                            ...Respondent

The Court : Since none appears in support of the restoration application, ACO No. 39 of 2017 is dismissed for default.

APO No. 164 of 2017 also stands dismissed for default. It is recorded that ACO No. 148 of 2015 and ACO No. 150 of 2015 stand dismissed for default by an order dated June 8, 2016.

There will be no order as to costs.

(SANJIB BANERJEE, J.) (SIDDHARTHA CHATTOPADHYAY, J.) sg.