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Allahabad High Court

Shakeel Ahmad vs Civil Judge (J.D.) Sitapur ,Dist.- ... on 17 December, 2019

Author: Rajnish Kumar

Bench: Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 35201 of 2019
 

 
Petitioner :- Shakeel Ahmad
 
Respondent :- Civil Judge (J.D.) Sitapur ,Dist.- Sitapur And Anr.
 
Counsel for Petitioner :- Shaquiel Ahmad,Ashwani Singh
 

 
Hon'ble Rajnish Kumar,J.
 

Sri Shaquiel Ahmad, learned counsel for the petitioner after arguing at some length submitted that this petition may be dismissed as not pressed with liberty to file fresh as there are certain discrepancies in the petition.

Accordingly, the petition is dismissed as not pressed with liberty to file fresh, if so advised.

.

.............................................(Rajnish Kumar,J.) Order Date :- 17.12.2019 Akanksha