Allahabad High Court
Shakeel Ahmad vs Civil Judge (J.D.) Sitapur ,Dist.- ... on 17 December, 2019
Author: Rajnish Kumar
Bench: Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 35201 of 2019 Petitioner :- Shakeel Ahmad Respondent :- Civil Judge (J.D.) Sitapur ,Dist.- Sitapur And Anr. Counsel for Petitioner :- Shaquiel Ahmad,Ashwani Singh Hon'ble Rajnish Kumar,J.
Sri Shaquiel Ahmad, learned counsel for the petitioner after arguing at some length submitted that this petition may be dismissed as not pressed with liberty to file fresh as there are certain discrepancies in the petition.
Accordingly, the petition is dismissed as not pressed with liberty to file fresh, if so advised.
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.............................................(Rajnish Kumar,J.) Order Date :- 17.12.2019 Akanksha