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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)The sealed packets containing the mark-lists shall be delivered by the authorised representative in-charge for collection of mark-lists from the Assessment Camps to the authorised Computer Programmer in case of secondary school certificate examination. The mark-lists shall be handed over to the Coding Officer in case of HSSC Examination, who shall hand over the same to the Computer Programmer after decoding under acknowledgement.