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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(4)(iii) in The M.P. Civil Services (Leave) Rules, 1977

(iii)who is due to retire or has the option to retire from the Government service within three years on the date on which he is expected to return to duty after the expiry of the leave].