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[Cites 0, Cited by 0] [Section 37A(1A)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(1A)(k) in The Prevention of Food Adulteration Rules, 1955

(k)[ the specific name of the food additives, if permitted, shall be declared in addition to appropriate class names.] [Inserted by G.S.R. 398(E), dated 3rd July, 2006 and as corrected by G.S.R. 1(E), dated 2nd January, 2007, by G.S.R. 267(E), dated 2nd April, 2007 (w.e.f. 4-7-2007)]