Supreme Court - Daily Orders
Kanhaiya Kushwah vs State Of M.P. Secretary on 27 September, 2018
Bench: Ashok Bhushan, Indu Malhotra
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CRL.) D. No(s). 25960 OF 2018
IN
SPECIAL LEAVE PETITION (CRL.) No(s). 4408 OF 2018
KANHAIYA KUSHWAH PETITIONER(S)
VERSUS
STATE OF M.P. RESPONDENT(S)
O R D E R
Delay condoned.
The instant review petition is filed against the Order dated 11.05.2018 whereby the aforementioned special leave petition was dismissed.
We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned.
The review petition is, accordingly, dismissed.
…...…................J. (ASHOK BHUSHAN) …...…................J. (INDU MALHOTRA) NEW DELHI, SEPTEMBER 27, 2018 Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.09.27 17:41:53 IST Reason: ITEM NO.1001 SECTION II-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CRIMINAL) Diary No(s). 25960/2018 (Arising out of impugned final judgment and order dated 11-05-2018 in SLP(Crl) No. No. 4408/2018 passed by the Supreme Court of India) KANHAIYA KUSHWAH Petitioner(s) VERSUS STATE OF M.P. Respondent(s) (IA No. 96936/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 27-09-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MS. JUSTICE INDU MALHOTRA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed in terms of the signed order. Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR)
AR-CUM-PS BRANCH OFFICER
(Signed order is placed on the file.)