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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(5) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(5)All colleges specified in the Schedule within the University area and which are affiliated to, or recognized by the University of [Chennai] [Substituted by Tamil Nadu Dr. Ambedkar Law University (Amendment) Act, 1998 (Tamil Nadu Act 17 of 1998)], Madurai Kamaraj University, Bharathiar University, [Bharathidasan University and Manonmaniam Sundaranar University] [Inserted by Tamil Nadu Dr. Ambedkar Law University (Amendment) Act, 1998 (Tamil Nadu Act 17 of 1998)] courses of study for admission to the examination for degrees of the said Universities shall be deemed to be colleges affiliated to the University under this Act and the provisions. of this Act shall, as far as may be, apply accordingly.