Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 235A] [Entire Act] State of Kerala - Subsection Section 235A(1) in Kerala Panchayat Raj Act, 1994 (1)The Government may make rules, -(a)for the regulation or restriction of the use of sites for the construction of building;(b)for the regulation and restriction of building construction.
