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[Cites 0, Cited by 0] [Section 282] [Entire Act]

Union of India - Subsection

Section 282(12) in Cantonments Act, 1924

(12)the proper disposal of corpses, the regulation and management of burial and burning places and other places for the disposal of corpses, and the fees chargeable for the use of such places where the same are provided or maintained by Government or at the expense of the cantonment fund;