Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 18 in The Group 'D' Employees Service (U.P.) Rules, 1985

18.

[* * * *] [Omitted by Notification No. 20/7/1986-Karmik-2 (1), dated September 8, 1986 (w.e.f. 1-7-1986), published in U.P. Gazette, Part 1 (Ka), dated 4th October, 1986.]