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Union of India - Section

Section 90 in Paradip Port Rules, 1966

90. Obstruction, etc., to Officers

- No person shall molest, assault,resist,hinder, obstruct, impede or interrupt or offer or attempt to molest, assault, hinder, obstruct, impede or interrupt or offer or attempt to molest, assault,hinder, obstruct, impede, or interrupt any employee of the port in the performance of his functions, or disobey his lawful orders or use abusive or offensive language or aid or incite others to do any of these things.