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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in The Karnataka Determination of Seniority of the Government Servants Promoted on the Basis of Reservation (to the Posts in the Civil Services of the State) Act, 2002

(c)"Reservation Order" means the Government Order No. DPAR 29 SBC 77 dated 27th April 1978 containing the policy of reservation in promotion, as modified from time to time.