Section 102(2) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984
(2)After complying with the requirements of sub-regulation (1), the medical authority shall without delay forward to the Director (Adm.) who has already completed Part-N of Form 20, the following documents, namely:(a)Form 20 in original,(b)attested copy of the applicant's Photograph,(c)Form 22 in original.
